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    Notification
    Title Date View / Download
    Rejected list for the post of eSEWA KENDRA Office Assistant 17/08/2023
    Accessible Version : View(465 KB)
    Final Result of eSewa Kendra Office Assistant 24/03/2023
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    List of shortlisted candidates for Interview 21/03/2023
    Accessible Version : View(488 KB)
    Recruitment For e-SEWA KENDRA Office Assistant 16/03/2023
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    Notification dated 27-02-2024 regarding amendment of the Rule 121 of Chapter 9 of the Gauhati High Court
    Accessible Version : View(1 MB)
    Notification dated 15-03-2024 regarding adoption of Practice Directions for the proceedings
    Accessible Version : View(974 KB)
    Notification dated 6-09-2019 regarding pecuniary jurisdiction of Civil Judges (Junior Division) of Nagaland
    Accessible Version : View(37 KB)
    Notification dated 20-04-2023 regarding empanelment of Advocates and Judicial Officers as Mediators for Nagaland
    Accessible Version : View(74 KB)
    Notification dated 14-08-2023 regarding direction to all Courts on arrest and detention of accused persons
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    Notification dated 7-08-2023 regarding recording of statements of victims of rape during investigation stage
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    Notification dated 29-01-2022 regarding guidelines on judgement methodology and procedure in Criminal Trials
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    Notification dated 30-03-2007 regarding constitution of District Level Police Complaints Authority
    Accessible Version : View(624 KB)
    Order dated 1-11-2014 designating Special Courts under Section 70 & 74 of the Food Safety and Standards Act, 2006
    Accessible Version : View(598 KB)
    Notification dated 30-03-2007 regarding constitution of State Level Police Complaints Authority
    Accessible Version : View(595 KB)
    Notification dated 16-11-2011 designating Special Courts for offences relating to Adulterated and Spurious Drugs Act
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    Notification dated 15-06-2012 designating Special Courts for offences relating to Adulterated and Spurious Drugs Act
    Accessible Version : View(537 KB)
    Notification dated 29-07-2010 designating Court of District and Sessions Judge, Dimapur as Special Judge for trial of CBI cases
    Accessible Version : View(633 KB)
    Letter dated 30-11-2018 empowering JMFCs to try offences under Bureau of Indian Standards Act, 2016
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    Notification dated 28-06-2013 designating Prosecutors for trial of offences under the POCSO Act, 2012
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    Notification dated 14-06-2013 designating Special Courts for trial of offences under the POCSO Act, 2012
    Accessible Version : View(546 KB)